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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(d) in Lease (Government Land for Jatropha/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2005

(d)"High Technology Jatropha/Karanj based agriculture projects" means and includes use of green houses, advanced water conservation devices like sprinklers, drips, pulsators, emitters' etc. and computerized farm management practices and devices;