Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(3) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957 (3)For purposes of valuation, 1 bigha of irrigated land shall be deemed to be equal to 3 bighas of Barani or culture-able fellow land.
