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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(2)(a) in Damodaram Sanjivayya National Law University Act, 2008

(a)all contributions or grants made by the State Government, the Central Government, the Bar Council of India, the Bar Council of Andhra Pradesh and the University Grants Commission;