[Cites 0, Cited by 0]
[Section 18]
[Entire Act]
State of Chattisgarh - Subsection
Section 18(5) in Chhattisgarh Rent Control Adaptation Rules, 2016
| Date of Receiving Application | Date on which applicant asked to appear | Date on which applicant appeared | Date on which Application (with or withoutfurther or correct particulars) sent to record on | Date on which Application received from recordroom |
| (1) | (2) | (3) | (4) | (5) |
| Date on which applicant given notice for furthercorrect particulars | Date on which applicant given notice for furtherfunds | Date on which column 6 or 7 complied with | Date on which copy is ready | Copy delivered or send on | Date on which Court fees was realised |
| (6) | (7) | (8) | (9) | (10) | (11) |
| Copyist............................. | Comparer....................... | Head Copyist.......... |