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State of Madhya Pradesh - Section

Section 8 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

8. Conduct of Audit during office hours.

- Except in cases where the Director in consultation with the Principal Officer of local authority concerned decides otherwise, the Auditor shall, for the purposes of conducting audit, attend at the head office of the local authority during office hours.