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[Cites 0, Cited by 0] [Section 226] [Entire Act]

State of Rajasthan - Subsection

Section 226(p) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(p)when structural steel or pre-fabricated parts are begin erected, a sufficiently extended area underneath the workplace shall be barricaded or guarded;