Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Madhya Pradesh - Subsection Section 20(3) in The Indira Gandhi Krishi Vishwavidyalaya (M.P.) Adhiniyam, 1987 (3)The Deans and Directors shall exercise such powers and perform such duties as may be conferred or imposed on them by the Statutes.
