Supreme Court - Daily Orders
Keshav Sharma vs State Of M P on 12 December, 2014
Bench: M.Y. Eqbal, Shiva Kirti Singh
ITEM NO.27 COURT NO.11 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30773/2014
(Arising out of impugned final judgment and order dated 18/09/2014
in IA No. 8753/2014 in FA No. 267/2012 passed by the High Court Of
M.P At Jabalpur)
KESHAV SHARMA Petitioner(s)
VERSUS
STATE OF M P AND ANR Respondent(s)
(with appln. (s) for bringing on record and exemption from filing
O.T. and interim relief and office report)
Date : 12/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Ms. Pragya Baghel,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2014.12.13
12:37:17 IST
Reason: