Section 11(3)(g) in Haryana Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

(g)Other internal organizational procedures. -

(i)Antecedent check procedure;

(ii)The Provident Funds Act, 1925 (Central Act, 19 of 1925) and benefits;

(iii)The Minimum Wages Act, 1948 (Central Act, 11 of 1948) and benefits;

(iv)The Employees State Insurance Act, 1948 (Central Act, 34 of 1948) and benefits;

(v)Leave entitlement and application procedure ;

(vi)Other company rules;

(vii)Obligations as employee.

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