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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(10)(vi) in Bihar Land Mutation Rules, 2012

(vi)Relation of the transferor with the jamabandi raiyat in case the jamabandi raiyat is not the transferor and the right of the transferor to transfer the land;