Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Kerala - Subsection Section 52(2)(e) in Kerala Clinical Establishments (Registration and Regulation) Act, 2018 (e)the powers and functions of the Executive Committee and the manner in which the Executive Committee shall conduct their functions under Section 9;