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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Madras Presidency - Subsection

Section 25(1)(a) in Madras Hindu Religious and Charitable Endowments Act, 1951

(a)the names of past and present trustees and particulars as to the custom, if any, regarding succession to the office of trustee;