Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 108] [Entire Act] Union of India - Subsection Section 108(b) in The Code of Civil Procedure, 1908 (b)from orders made under this Code or under any special or local law in which a different procedure is not provided.
