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Bombay High Court

Ntt Global Data Centers And Cloud ... vs Maharashtra Electricity Regulatory ... on 6 August, 2025

Author: B. P. Colabawalla

Bench: B. P. Colabawalla

                                                                                             1.wpl.19437.25.doc



                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                                   WRIT PETITION (L) NO. 19437 OF 2025

                             O2 Renewable Energy VII Pvt Ltd                                   .. Petitioner

                                       Versus

                             Maharashtra Electricity Regulatory Commission
                             & Anr                                                             .. Respondents

                                                                  WITH
                                                     WRIT PETITION (L)NO.19450 OF 2025

                             National Solar Energy Federation
                             of India & Ors                                                    ..Petitioners

                                       Versus

                             Maharashtra Electricity Regulatory Commission
                             & Anr                                                             .. Respondents

                                                              WITH
          Digitally signed                    INTERIM APPLICATION (L) NO.22460 OF 2025
ANJALI by ANJALI
       TUSHAR
TUSHAR ASWALE
       Date:
                                                                IN
ASWALE 2025.08.07
          19:12:02 +0530
                                                 WRIT PETITION (L)NO.19450 OF 2025

                             Tata Power Renewable Energy Ltd                                   ..Applicant

                                       Versus

                             Maharashtra Electricity Regulatory Commission                     .. Respondent

                                                                  WITH
                                                     WRIT PETITION (L)NO.19529 OF 2025

                             Distributed Solar Power Association & Ors                         ..Petitioners

                                       Versus

                             Maharashtra Electricity Regulatory Commission
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& Anr                                                             .. Respondents

                                     WITH
                        WRIT PETITION (L)NO.19640 OF 2025

Sunsure Solapark OD Two Pvt Ltd                                   ..Petitioner

          Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                             .. Respondents

                                     WITH
                        WRIT PETITION (L)NO.20635 OF 2025

Alloy Steel Producers Association of India & Ors                  ..Petitioners

          Versus

Maharashtra Electricity Regulatory Commission & Anr .. Respondents

                                    WITH
                       WRIT PETITION (L)NO.20790 OF 2025

Green Energy Association, Mumbai                                  ..Petitioner

          Versus

Maharashtra Electricity Regulatory Commission                     .. Respondent

                                     WITH
                        WRIT PETITION (L)NO.20792 OF 2025

Borosil Scientific Ltd                                            ..Petitioner

          Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                             .. Respondents

                                     WITH
                        WRIT PETITION (L)NO.20945 OF 2025
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CtrlS Datacentres Ltd                                             ..Petitioner

          Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                             .. Respondents

                                     WITH
                        WRIT PETITION (L)NO.21021 OF 2025

Ultratech Cement Ltd & Anr                                        ..Petitioners

          Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                             .. Respondents

                                     WITH
                        WRIT PETITION (L)NO.21151 OF 2025

NTT Global Data Centres and
Cloud Infrastructure India Pvt Ltd & Anr                          ..Petitioners

          Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                             .. Respondents

                                     WITH
                        WRIT PETITION (L)NO.21326 OF 2025

Vidarbha Industries Association (VIA) & Ors                       ..Petitioners

          Versus

Maharashtra Electricity Regulatory Commission
& Anr                                                             .. Respondents




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                                   WITH
                    INTERIM APPLICATION NO.4092 OF 2025
                                     IN
                      WRIT PETITION (L)NO.21326 OF 2025

Steel Manufacturers Association of Maharashtra ..Applicant/Intervener
IN THE MATTER BETWEEN
Vidarbha Industries Association (VIA) & Ors    ..Petitioners

          Versus

Maharashtra Electricity
Regulatory Commission & Anr                              .. Respondents


                                 WITH
                 INTERIM APPLICATION (L) NO.22613 OF 2025
                                   IN
                    WRIT PETITION (L)NO.21326 OF 2025

Chamber of Marathwada Industries and
Agriculture                                              ..Applicant/Intervener
IN THE MATTER BETWEEN
Vidarbha Industries Association (VIA)
& Ors                                                    ..Petitioners

          Versus

Maharashtra Electricity
Regulatory Commission & Anr                              .. Respondents

                                     WITH
                        WRIT PETITION (L)NO.21714 OF 2025

Ampyr Renewable Energy Resoures
Twelve A Pvt Ltd & Anr                                   ..Petitioners

          Versus

Maharashtra Electricity Regulatory Commission
& Anr                                         .. Respondents

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             Sr. No. 1                       WPL/19437/2025

     Mr. Zal Andhyarujina - Senior Advocate a/w Adv. Shruti Sardesai, Adv. Shrey Shah and
     Adv. Shreya Mukherjee, Adv. Sai Archit M. i/by Hudda and Associates, for the Petitioner

     Dr. Birendra Saraf, Advocate General, a/w Adv. Ratnakar Singh for the Respondent No. 1

     Adv. J. P. Sen, Sr. Advocate, Mr. Sajan Poovayya - Sr. Advocate, Adv. Raksha Agarwal, a/w
     Adv. Vishal Binod, Adv. Sagnik Maitra i/by Cyril Amarchand Mangaldas for the
     Respondent No.2

             Sr. No. 2                       WPL/19450/2025

     Mr. Janak Dwarkadas - Sr. Advocate a/w Ms. Deepa Chawan - Sr. Advocate , Adv. Vishrov
     Mukherjee, Adv. Pratyush Singh, Adv. Hridhay Khurana, Adv. Damodar Solanki, Adv.
     Arnav Bhansali and Adv. Garima i/by Trilegal for the Petitioner

     Mr. Zubin Behramkamdin, Sr. Advocate with Adv. Ratnakar Singh for the Respondent No.
     1

     Mr. Sajan Poovayya - Sr. Advocate, Adv. Raksha Agarwal, a/w Adv. Vishal Binod, Adv.
     Sagnik Maitra i/by Cyril Amarchand Mangaldas for the Respondent No.2

     Adv. Priya Dhankhar, Adv. Siddharth Nigotia, Adv. Ashirwad Sapre,, for the Applicant in
     IAL/22460/2025

             Sr. No. 3                       WPL/19529/2025

     Adv. Vishrov Mukherjee a/w Adv. Pratyush Singh, Adv. Hridhay Khurana, Adv. Damodar
     Solanki, Adv. Arnav Bhansali and Adv. Garima i/b. Trilegal for the Petitioner.

     Adv. Ratnakar Singh for the Respondent No. 1

     Mr. Sajan Poovayya - Sr. Advocate, a/w Adv. Raksha Agarwal, Adv. Anjan Dasgupta, Adv.
     Rimali Batra, Adv. Abhishekh Lalwani, and Adv. Sayalee Dolas i/by DSK Legal for the
     Respondent No.2

             Sr. No. 4                       WPL/19640/2025


     Mr. Ashish Kamat, Sr. Advocate, Adv. Vividh Tandon and Adv. Mazag Andrabi i/by Adv.
     Mehul Thakkar for the Petitioner



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     Adv. Ratnakar Singh for the Respondent No. 1

     Mr. Sajan Poovayya - Sr. Advocate, a/w Adv. Raksha Agarwal, Adv. Anjan Dasgupta, Adv.
     Rimali Batra, Adv. Abhishekh Lalwani, and Adv. Sayalee Dolas i/by DSK Legal for the
     Respondent No.2


             Sr. No. 5                       WPL/20635/2025

     Mr. Darius Khambata, Sr. Advocate a/w Adv. Dipali Sheth, Adv. Shubham Mehta, Adv.
     Sonesh Jain, Adv. Mohil Mudaliar, Adv. Ashwini Rajan, i/b. Eternity Legal for the
     Petitioner

     Adv. Ratnakar Singh for the Respondent No. 1

     Mr. Sajan Poovayya - Sr. Advocate, a/w Adv. Raksha Agarwal, Adv. Anjan Dasgupta, Adv.
     Rimali Batra, Adv. Abhishekh Lalwani, and Adv. Sayalee Dolas i/by DSK Legal for the
     Respondent No.2

             Sr. No. 6                       WPL/20790/2025

     Adv. Dipali Sheth, a/w Adv. Shubham Mehta, Adv. Sonesh Jain, Adv. Mohil Mudaliar, Adv.
     Ashwini Rajan, i/b. Eternity Legal for the Petitioner

     Adv. Ratnakar Singh for the Respondent No. 1

     Mr. Sajan Poovayya - Sr. Advocate a/w Adv. Raksha Agarwal, Adv. Anjan Dasgupta, Adv.
     Rimali Batra, Adv. Abhishekh Lalwani, and Adv. Sayalee Dolas i/by DSK Legal for the
     Respondent No.2

             Sr. No. 7                       WPL/20792/2025

     Adv. Dipali Sheth, a/w Adv. Shubham Mehta, Adv. Sonesh Jain, Adv. Mohil Mudaliar, Adv.
     Ashwini Rajan, i/b. Eternity Legal for the Petitioner

     Adv. Ratnakar Singh for the Respondent No. 1

     Mr. Sajan Poovayya - Sr. AdvMr. Sajan Poovayya - Sr. Advocate a/w Adv. Raksha Agarwal,
     Adv. Anjan Dasgupta, Adv. Rimali Batra, Adv. Abhishekh Lalwani, and Adv. Sayalee Dolas
     i/by DSK Legal for the Respondent No.2

             Sr. No. 8                       WPL/20945/2025

     Adv. Vishrov Mukherjee a/w Adv. Pratyush Singh, Adv. Hridhay Khurana , Adv. Damodar
     Solanki, Adv. Arnav Bhansali and Adv. Garima i/b. Trilegal for the Petitioner



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     Adv. Ratnakar Singh for the Respondent No. 1

     Mr. Sajan Poovayya - Sr. Advocate, a/w Adv. Raksha Agarwal, Adv. Anjan Dasgupta, Adv.
     Rimali Batra, Adv. Abhishekh Lalwani, and Adv. Sayalee Dolas i/by DSK Legal for the
     Respondent No.2

             Sr. No. 9                       WPL/21021/2025

     Mr. Pradeep Sancheti, Sr. Advocate a/w Adv. Abhishek Munot, Adv. Kunal Kaul and Adv.
     Purvi Shrivastava i/b. J. Sagar Associates for the Petitioners

     Adv. Ratnakar Singh for the Respondent No. 1

     Mr. Sajan Poovayya - Sr. Advocate, a/w Adv. Raksha Agarwal, Adv. Anjan Dasgupta, Adv. Rimali
     Batra, Adv. Abhishekh Lalwani, and Adv. Sayalee Dolas i/by DSK Legal for the Respondent No.2

            Sr. No. 10                       WPL/21151/2025

     Mr. Darius Khambata, Sr. Advocate a/w Adv. Karan Rukhana, Adv. Mustafa Motiwala,
     Adv. Aniketh Nair, Adv. Aditya Singh, Adv. Nikhil Shirsekar, Adv. Aditi Singh i/b. Link
     Legal for the Petitioners

     Adv. Ratnakar Singh for the Respondent No. 1

     Mr. Sajan Poovayya - Sr. Advocate, a/w Adv. Raksha Agarwal, Adv. Anjan Dasgupta, Adv.
     Rimali Batra, Adv. Abhishekh Lalwani, and Adv. Sayalee Dolas i/by DSK Legal for the
     Respondent No.2

            Sr. No. 11                       WPL/21326/2025

     Ms. Deepa Chawan - Sr. Advocate, Adv. Ruchi Patil i/by Adv. Vinay Kumar for the
     Petitioner

     Adv. Ratnakar Singh for the Respondent No. 1

     Mr. Aspi Chinoy, Sr. Advocate, Mr. Sajan Poovayya - Sr. Advocate, a/w Adv. Raksha
     Agarwal, Adv. Anjan Dasgupta, Adv. Rimali Batra, Adv. Abhishekh Lalwani, and Adv.
     Sayalee Dolas i/by DSK Legal for the Respondent No.2

     Adv. Ashish Singh i/b. Adv. Vishal Hegde, for the Intervenor in IAL/22613/2025 AND
     IAL/22570/2025

            Sr. No. 12                       WPL/21714/2025

     Adv. Sakya Singh Chaudhari, Adv. Avijeet Lala and Adv. Astha Sharma i/b. Adv. Sangeeth



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     Narayanan for the Petitioners

     Adv. Ratnakar Singh for the Respondent No. 1

     Mr. Sajan Poovayya - Sr. Advocate, a/w Adv. Raksha Agarwal, Adv. Anjan Dasgupta, Adv.
     Rimali Batra, Adv. Abhishekh Lalwani, and Adv. Sayalee Dolas i/by DSK Legal for the
     Respondent No.2




                   CORAM: B. P. COLABAWALLA &
                                        FIRDOSH P. POONIWALLA, JJ.
                   DATE:                AUGUST 6, 2025

P. C.

1. Since we have heard the matters finally, the judgment is reserved and which shall be pronounced in due course.

2. This order will be digitally signed by the Private Secretary/ Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.

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