Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38B(3)] [Section 38B] [Entire Act]

Union of India - Subsection

Section 38B(3)(c) in The Wild Life (Protection) Act, 1972

(c)becomes of unsound mind and stands so declared by a competent Court;