Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 10 in Bihar Mines & Geology Inspector Service Rules, 2009

10. Eligibility.

- The age limits for eligibility shall be as determined by the Deptt. of Personnel and Administrative Reforms of the State Government, from time to time. The minimum educational qualifications shall be as prescribed in Schedule I to these Rules.