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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(2) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(2)The application for restoration, application to set aside ex-parte order etc. shall be registered in seriatim year-wise, in miscellaneous case register in Form "D" The proceedings of such miscellaneous cases shall be taken up in the proceedings of the concerning original record.