Delhi High Court - Orders
Central Board Of Trustee vs M/S Premier Color Cartoon (P) Ltd And Anr on 27 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2289/2017
CENTRAL BOARD OF TRUSTEE ..... Petitioner
Through: None
versus
M/S PREMIER COLOR CARTOON (P) LTD AND ANR
..... Respondents
Through: Mr. Vineet Tayal, Advocates for R-1
(Through VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 27.09.2023 Pleadings are complete.
List on 3rd April, 2024 for final hearing.
CHANDRA DHARI SINGH, J SEPTEMBER 27, 2023 gs/db Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2023 at 20:32:59