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[Cites 0, Cited by 0] [Section 80(6)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(6)(g) in State Bank of India General Regulations, 1955

(g)Instruments of appointment or discharge of the State Bank as trustee of any trust, or connected with the administration of any estate in which the State Bank is concerned as executor, trustee, or otherwise.