Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181] [Entire Act] Union of India - Subsection Section 181(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (2)All candidates for Branch Rank must pass the prescribed examinations and must possess the other qualifications which are specified below.