Supreme Court - Daily Orders
Rajender Bansal vs Bhuru (Dead) Thr. Lrs. on 23 February, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.11 COURT NO.5 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No. 1264/2017 in C.A. No. 8194/2016
RAJENDER BANSAL & ORS. Petitioner(s)
VERSUS
BHURU (DEAD) THR. LRS. & ORS. Respondent(s)
(With IA No.115084/2017-MODIFICATION OF COURT ORDER)
Date : 23-02-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. J. S. Marahatta, Adv.
Mrs. Santosh Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the application.
The application stands dismissed as withdrawn.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2018.02.24
13:46:22 IST
Reason: