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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)For the remaining period during which pay is drawn in pre-revised scale of pay-Basic Pay plus dearness pay and actual I).A. appropriate to the basic pay at the rates in force on 1.1.2006 drawn during the relevant period.]