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[Cites 0, Cited by 25] [Entire Act]

Union of India - Section

Section 13 in The Port Rules for the Port Of Visakhapatnam

13.

Certain sites shall, from time to time, be set apart as occasion may require, by order of the Traffic Manager at his discretion, to enable boatmen or coolies to obtain their food and all persons bringing such food shall be restricted to these sites and the pathways leading thereto, and therefrom, which shall be indicated by notice-boards.