Rajasthan High Court - Jodhpur
Dr. Jagdish vs State Of Rajasthan on 20 September, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13102/2021 Dr. Jagdish S/o Shri Jhala Ram, Aged About 29 Years, R/o B-171, K.K. Colony, Near Shiv Bade Circle, Near Vyas Colony, Gurudwara, Bikaner, District Bikaner, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health Services (Group-2), Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director, Medical, Health And Family Welfare Services, Jaipur, Rajasthan.
3. The Additional Director (Gazzetted), Medical And Health Services, Jaipur, Rajasthan.
4. The Principal And Controller, Sardar Patel Medial College And Associated Group Of P.b.m. Hospitals, Bikaner, District Bikaner, Rajasthan.
5. The Chief Medical Officer, Bikaner, District Bikaner, Rajasthan.
----Respondents
For Petitioner(s) : Mr. M.S. Shekhawat for Mr. Kailash
Jangid
For Respondent(s) : -
JUSTICE DINESH MEHTA
Order
20/09/2021
1. It is submitted by learned counsel for the petitioner that though the application of the petitioner has been forwarded by the CM & HO and representation has been made by the petitioner to the Director (Public Health) for issuing such NOC for the course of Senior Residentship (Orthopaedics), the said NOC is not forthcoming, in absence whereof the petitioner would not be (Downloaded on 20/09/2021 at 09:42:38 PM) (2 of 2) [CW-13102/2021] interviewed pursuant to the advertisement dated 13.09.2021(Annex.7).
2. In view of the submissions made, issue notice. Issue notice of the stay application also, returnable within four weeks.
3. Notices when issued be given 'dasti' to learned counsel for the petitioner.
4. In the meanwhile, the petitioner be provisionally permitted to appear in the interview of Senior Resident pursuant to the advertisement dated 13.09.2021 (Annex.7) irrespective of an 'NOC' pursuant to his application Annex.8 for the said purpose.
However, the appearance of the petitioner will remain subject to the final outcome of the present writ petition.
5. Connect with S.B. Civil Writ Petition No.12673/2021.
(DINESH MEHTA),J C-1-Ramesh/-
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