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Bombay High Court

Naik Business Services Private Limited vs Lmp Precision Engineering Co. Pvt. Ltd on 26 November, 2018

Author: G.S. Kulkarni

Bench: G.S. Kulkarni

  pvr                                       1                          11arbap59-14-arbp719-14.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                      ORDINARY ORIGINAL CIVIL JURISDICTION

                     ARBITRATION APPLICATION NO.59 OF 2014

 Naik Business Services Pvt.Ltd.            .. Petitioner
             Vs.
 Lmp Precision Engineering Co.Pvt.Ltd. & Ors. .. Respondents

                                      with
                       ARBITRATION PETITION NO.719 OF 2014

 Naik Business Services Pvt.Ltd.            .. Petitioner
             Vs.
 Lmp Precision Engineering Co.Pvt.Ltd. & Ors. .. Respondents

                                      -----
 Mr.Anuj Jaiswal i/b. Little & Co., for the Applicant/Petitioner.

 Mr.Bimal Rajasekhar, for the Respondents.
                                   -----
                          CORAM : G.S. KULKARNI, J.
                               DATE:         26th November, 2018.
 P.C.:

1. The learned Counsel for the applicant states that as per his instructions, this application is assigned to the Bench of Hon'ble Mr.Justice S.J.Kathawalla.

2. Office to place appropriate report on record.

3. Stand over to 28 November 2018.

(G.S.Kulkarni, J.) ::: Uploaded on - 26/11/2018 ::: Downloaded on - 27/11/2018 01:51:01 :::