Bombay High Court
Naik Business Services Private Limited vs Lmp Precision Engineering Co. Pvt. Ltd on 26 November, 2018
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
pvr 1 11arbap59-14-arbp719-14.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO.59 OF 2014
Naik Business Services Pvt.Ltd. .. Petitioner
Vs.
Lmp Precision Engineering Co.Pvt.Ltd. & Ors. .. Respondents
with
ARBITRATION PETITION NO.719 OF 2014
Naik Business Services Pvt.Ltd. .. Petitioner
Vs.
Lmp Precision Engineering Co.Pvt.Ltd. & Ors. .. Respondents
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Mr.Anuj Jaiswal i/b. Little & Co., for the Applicant/Petitioner.
Mr.Bimal Rajasekhar, for the Respondents.
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CORAM : G.S. KULKARNI, J.
DATE: 26th November, 2018. P.C.:
1. The learned Counsel for the applicant states that as per his instructions, this application is assigned to the Bench of Hon'ble Mr.Justice S.J.Kathawalla.
2. Office to place appropriate report on record.
3. Stand over to 28 November 2018.
(G.S.Kulkarni, J.) ::: Uploaded on - 26/11/2018 ::: Downloaded on - 27/11/2018 01:51:01 :::