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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(2)The Registrar shall determine the number of vacancy or vacancies as on the 1st January and anticipated vacancies of the year required to be filled up by direct recruitment in different posts.