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State of Haryana - Section

Section 31 in The Haryana New Mandi Townships Building Rules, 1967

31. Walls - General - [Section 4(2)(b)(h)].

- No walls shall consist of cloth, canvass, grass leaves, straw mat or any other easily inflammable material except in the case of building with no other structure within 9 metres (29.528 inches) of the building and such clear space being an inseparable part of the site. For the purpose of this bye-law easily inflammable material will not include teak, sal, shisham and deodar wood.