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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(2)(h) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(h)The scheme for mobilizing resources and the cost of capital thereto and the manner of the repayments to each source;