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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Uttarakhand - Subsection

Section 49(3) in Shri Guru Ram Rai University Act, 2016

(3)The manner of winding up of the University would be such as may be prescribed by the State Government in this behalf:Provided that no such actions shall be initiated without affording a reasonable opportunity to show cause to the Shri Guru Ram Rai Education Mission, Dehradun.