Delhi High Court - Orders
Ntpc Limited Simhadri vs Era Infra Engineering Ltd on 10 February, 2026
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 511/2025 & I.A. 30137/2025
NTPC LIMITED SIMHADRI .....Petitioner
Through: Mr. Adarsh Tripathi, Mr. Vikram
Singh Baid & Mr. Ajitesh Garg,
Advs. (through VC)
versus
ERA INFRA ENGINEERING LTD. .....Respondent
Through: Ms. Suvangana Agarwal, Ms. Mrinal
Dave & Mr. Rishabh Bafna, Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 10.02.2026 On request, put up on 02.04.2026.
AVNEESH JHINGAN, J FEBRUARY 10, 2026 'ha' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/02/2026 at 21:26:08