Supreme Court - Daily Orders
National Agricultural Cooperative ... vs Commissioner Of Income Tax, Delhi Xi on 4 August, 2014
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ITEM NO.27 COURT NO.4 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19323/2014
(Arising out of impugned final judgment and order dated 25/02/2014
in WPC No. 7037/2011 passed by the High Court Of Delhi At N.
Delhi)
NATIONAL AGRICULTURAL COOPERATIVE MARKETING
FEDERATION OF INDIA LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX, DELHI XI, AND ANOTHER Respondent(s)
(with interim relief)
Date : 04/08/2014 This petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. M. S. Syali, Sr. Adv.
Mr. Satyen Sethi, Adv.
Mr. Rameshwar Prasad Goyal, Adv.
Ms. Aditi Sharma, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List on 25.08.2014.
Leave to place on record the additional documents is granted.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.08.07 13:18:42 IST Reason: