Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A] [Entire Act] State of Uttarakhand - Subsection Section 35A(2) in Uttarakhand Co-Operative Societies Act, 2003 (2)The provisions of sub-section (10, as they apply to a primary credit society, shall mutatis mutandis apply to a financing bank.
