Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Bihar - Subsection Section 32(1) in The Bihar Public Irrigation and Drainage Works Act, 1947 (1)The [Provincial] [Substituted by A.L.O. as State.] Government may, after previous publication, make Rules to carry out the purposes of this Act.
