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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(xxii) in Tamil Nadu Panchayats (Elections) Rules, 1995

(xxii)"polling Officer" means the officer appointed under rule 12 of these Rules to assist the Presiding Officer in the performance of his duties;