Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(1) in Chhattisgarh Police Act, 2007 (1)The State Government may, by notification, divide the geographical area of the State into Police Districts :Provided that existing Police Districts shall continue to be the Police Districts until areas are altered or re-notified.
