Section 8 in The National Rural Employment Guarantee (Central Council) Rules, 2006
8. Functions of the Central Council
.-(1) The Central Council shall perform the duties and discharge the functions assigned to it under section 11.(2)The Central Council may, subject to such control and directions, authorise the Member-Secretary to deal with such financial and administrative matters for the day-to-day functioning.(3)The Central Council shall lay down the systems and procedures for maintenance of its accounts and other records.(4)The Member-Secretary shall be responsible for the custody and maintenance of the minutes book and other records of the Central Council and those of the Executive Committee.
