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Bombay High Court

Employees State Insurance Corporation vs Jagdish J. Khainani And Ors. on 23 March, 2026

Author: R.N.Laddha

Bench: R.N.Laddha

                                                             Digitally
2026:BHC-AS:13764                                            signed by
                                                             CHITRA
                                                    CHITRA   SANJAY
                                                    SANJAY   SONAWANE
                                                    SONAWANE Date:
                                                             2026.03.23
                                                             18:49:28
                                                             +0530
            Chitra Sonawane                                                                               1-CA-1240-2007.doc



            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

                              Criminal Appeal No.1240 of 2007
           Employees' State Insurance Corporation
           Panchdeep Bhavan, 108 NM Joshi Marg,
           Lower Parel,Mumbai-400 013.            ... Appellant.
                 Vs.
           1. Jagdish J Khainani
           8/19, Anand Darshan 13, Pedder
           road, Mumbai-400 026.
           2. m/s Perfect Engg Co.
           9A, Ideal Industrial Estate,
           Mathuradas Mill Compound
           Lower Parel, Mumbai-13.
           3. The State of Maharashtra                 ... Respondents.
                                     ---
           Mr Shailesh S Pathak for the the appellant.
           Mr Mayur S Sonavane, APP for the respondent / State.
           Mr Sanket Kokane, Society Security Officer (ESIC).
                                     ---
                                       Coram : R.N.Laddha, J.

Date : 23 March 2026. P.C. :

Mr Shailesh Pathak, the learned Counsel appearing on behalf of the appellant, on instructions, seeks leave to withdraw the present appeal. Leave granted as prayed for. The appeal stands dismissed as withdrawn.
[R. N. Laddha, J.] Page No. 1 of 1 ____________________________________________ 23 March 2026 ::: Uploaded on - 23/03/2026 ::: Downloaded on - 23/03/2026 20:37:32 :::