Bombay High Court
Employees State Insurance Corporation vs Jagdish J. Khainani And Ors. on 23 March, 2026
Author: R.N.Laddha
Bench: R.N.Laddha
Digitally
2026:BHC-AS:13764 signed by
CHITRA
CHITRA SANJAY
SANJAY SONAWANE
SONAWANE Date:
2026.03.23
18:49:28
+0530
Chitra Sonawane 1-CA-1240-2007.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
Criminal Appeal No.1240 of 2007
Employees' State Insurance Corporation
Panchdeep Bhavan, 108 NM Joshi Marg,
Lower Parel,Mumbai-400 013. ... Appellant.
Vs.
1. Jagdish J Khainani
8/19, Anand Darshan 13, Pedder
road, Mumbai-400 026.
2. m/s Perfect Engg Co.
9A, Ideal Industrial Estate,
Mathuradas Mill Compound
Lower Parel, Mumbai-13.
3. The State of Maharashtra ... Respondents.
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Mr Shailesh S Pathak for the the appellant.
Mr Mayur S Sonavane, APP for the respondent / State.
Mr Sanket Kokane, Society Security Officer (ESIC).
---
Coram : R.N.Laddha, J.
Date : 23 March 2026. P.C. :
Mr Shailesh Pathak, the learned Counsel appearing on behalf of the appellant, on instructions, seeks leave to withdraw the present appeal. Leave granted as prayed for. The appeal stands dismissed as withdrawn.
[R. N. Laddha, J.] Page No. 1 of 1 ____________________________________________ 23 March 2026 ::: Uploaded on - 23/03/2026 ::: Downloaded on - 23/03/2026 20:37:32 :::