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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Tamilnadu - Subsection

Section 83(7) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(7)He shall verify the ballot paper account submitted by the Presiding Officer under sub-rule (4) (a) of rule 56.