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[Cites 0, Cited by 0] [Section 309(1)] [Section 309] [Entire Act]

State of Haryana - Subsection

Section 309(1)(f) in Haryana Municipal Corporation Act, 1994

(f)disturb the public peace or order by singing, screaming or shouting, or by using any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker; or