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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(1)(b) in The East Punjab Children Act, 1949

(b)no picture shall be published in any newspaper as being or including a pictures of any child so concerned in the proceedings as aforesaid; except in so far (if at all) as may be permitted by the direction of the court.