Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Rajasthan - Subsection Section 83(3) in Rajasthan Stamp Act 1998 (3)The amount of any such composition shall be recoverable in the manner provided by section 56.Analogous Law. - Section 70 of the repealed Act.
