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[Cites 1, Cited by 1]

Karnataka High Court

Sri Laxman Nagappa Huddar vs Smt Suman on 14 June, 2022

                             -1-




                                       RSA No. 1032 of 2008




IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

         DATED THIS THE 14TH DAY OF JUNE, 2022

                          BEFORE
          THE HON'BLE MR JUSTICE E.S.INDIRESH
     REGULAR SECOND APPEAL NO. 1032 OF 2008 (DEC-)

BETWEEN:

1.    SRI. LAXMAN NAGAPPA HUDDAR,
      SINCE DECEASED BY HIS L.RS.

1A.   SRI PRAKASH S/O LAXMAN N. HUDDAR
      AGE 58 YEARS, OCC AGRIL, R/O RAJANI GANDHA
      BUILDINGI CROSS, BHARAT NAGAR, BELGAUM-590001

1B.   SRI MAHADEV LAXMAN HUDDAR
      AGE 55 YEARS, OCC SERVICE,
      R/O RAJANI GANDHA BUILDINGI CROSS,
      BHARAT NAGAR, BELGAUM-590001

1C.   SRI RAJA LAXMAN HUDDAR
      AGE 35 YEARS, OCC SERVICE,
      R/O RAJANI GANDHA BUILDINGI CROSS,
      BHARAT NAGAR, BELGAUM-590001

1D. SMT. KRISHNABAI W/O LAXMAN HUDDAR,
    AGE 79 YEARS, OCC HOUSEHOLD,
    R/O RAJANI GANDHABUILDING, I CROSS,
    BHARAT NAGAR, BELGAUM-590001

1E.   SMT. ANUSAYA W/O. YELLAPPA SAMAJI,
      AGE 61 YEARS, OCC HOUSEHOLD,
      R/O HOUSE NO 1603, NAVI GALLI, SHAHAPUR,
      BELGAUM-590001

1F.   SMT SHANTA W/O NARAYAN SHAHAPURKAR,
      AGE 49 YEARS, OCC HOUSEHOLD,
      R/O: CCB NO 61, KAPLLESHWAR COLONY,
      BELGAUM 590001
                              -2-




                                        RSA No. 1032 of 2008


1G. SMT. KISHORI W/O MOTILAL JADHAV,
    AGE 46 YEARS, OCC HOUSEHOLD,
    R/O VPC NO 30, KALAMESHWAR GALLI, BIJAGARNI,
    BELGAUM-590001

1H. SMT. SHANTA W/O VINO YALLURKAR,
    AGE 42 YEARS, OCC HOUSEHOLD,
    R/O: SAMBHAJI NAGAR, VADAGAON NEAR GANESH
    MANDIR, BELGAUM-590001


                                                ...APPELLANTS
(BY SRI. CHETAN MUNNOLI, ADVOCATE FOR
SRI. G.B.SHASTRY, ADVOCATE)

AND:


1.   SMT.SUMAN W/O MARUTI HUDDAR,
     AGE 48 YEARS, OCC HOUSEHODL WORK,
     R/O CTS NO 1624, NAVI GALLI, SHAHAPUR,
     BELGAUM 591001

2.   MISS. SUJATHA D/O MARUTI HUDDAR,
     AGE 27 YEARS, OCC STUDENT,
     R/O CTS NO 1624, NAVI GALLI, SHAHAPUR,
     BELGAUM 591001

3.   MISS ANITA D/O MARUTI HUDDAR,
     AGE 25 YEARS, OCC STUDENT,
     R/O CTS NO 1624, NAVI GALLI, SHAHAPUR,
     BELGAUM 591001

4.   MISS SANGITA D/O MARUTI HUDDAR,
     AGE 21 YEARS, OCC STUDENT,
     R/O CTS NO 1624, NAVI GALLI, SHAHAPUR,
     BELGAUM 591001

5.   VIJAY S/O. YALLAPPA SAMAJI,
     AGE 57 YEARS, OCC: AGRICULTURE,
     R/O. NO.1603, BASAVESHWAR CIRCLE,
     DOUBLE ROAD, NAVI GALLI, SHAHAPUR,
     BELAGAVI-590003

6.   NAGENDRA YALLAPPA SAMAJI,
     AGE 43 YEARS, OCC: AGRICULTURE, R/O. 1603,
     BASAVESHWAR CIRCLE, DOUBLE ROAD, NAVI GALLI,
                             -3-




                                       RSA No. 1032 of 2008


     SHAHAPUR, BELAGAVI - 590003

7.   SMT. SMITA W/O. SUNIL SAWANT,
     AGE 50 YEARS, OCC: HOUSEWIFE,
     R/O. SWANT GENERAL STORE,
     ANANDNAGAR, ANAGOL ROAD,
     VADAGAON, BELAGAVI-590003

8.   SMT. LATA W/O. SHANTARAM MAJUKAR,
     AGE 46 YEARS, OCC: HOUSEWIFE,
     R/O. OPP. SARASWATHI VACHANAYALAY (LIBRARY),
     KORE GALLI, BELAGAVI-590001

9.   SMT. MANISHA W/O. RAJARAM HALAGEKAR,
     AGE 43 YEARS, OCC: HOUSEWIFE,
     R/O. RAMRAJ BUILDING, PATIL GALLI,
     VADAGAON, BELAGAVI-5900003

10. SMT. SUREKHA W/O. VIJAY DHAMUNEKAR, AGE 40
    YEARS, OCC: HOUSEWIFE, R/O. 7TH CROSS, BHAGYA
    NAGAR, ANAGOL, BELAGAVI - 590003


                                             ...RESPONDENTS
(SRI. RAMESH N. MISALE, ADVOCATE FOR R1 TO R4;
R2 IS GPA HOLDER OF R3 & R4;
NOTICE TO R5, R6, R8 & R10 SERVED;
NOTICIE TO R7 & R9 HELD SUFFICIENT)

     THIS RSA IS FILED U/S. 100 CPC., AGAINST THE JUDGEMENT
& DECREE DTD:10-12-2007 PASSED IN R.A.NO.142/2001 ON THE
FILE OF THE III ADDL. CIVIL JUDGE(SR.DN) BELGAUM, DISMISSING
THE APPEAL, BY CONFIRMING THE JUDGMENT DTD:16-03-2001 AND
THE DECREE PASSED IN O.S.NO.392/1991 ON THE FILE OF THE III-
ADDL. CIVIL JUDGE (JR. DN) BELGAUM, DECREEING THE SUIT FILED
FOR DECLARATION AND POSSESSION.

     THIS RSA COMING ON FOR ORDERS THIS DAY, THE COURT
MADE THE FOLLOWING:
                               -4-




                                       RSA No. 1032 of 2008




                        JUDGMENT

Sri. Chetan Munnolli, learned counsel appearing for the appellants filed memo dated 13.06.2022 along with affidavit of the appellant No.1, seeking withdrawal of the appeal, as the matter will be settled between the parties.

The memo is accepted.

Accepting the memo along with affidavit, the appeal is disposed of accordingly.

Sd/-

JUDGE SVH