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[Cites 0, Cited by 0] [Section 9(12)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(12)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)to question the legality of any action taken by or under the authority of the State Election Commission or of any decision given by any Authority or Officer appointed in this behalf in respect of preparation and publication of electoral rolls.