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[Cites 0, Cited by 0] [Section 9C] [Entire Act]

Union of India - Subsection

Section 9C(2) in The Mines And Minerals (Development And Regulation) Act, 1957

(2)The object of the Trust shall be to use the funds accrued to the Trust for the purposes of regional and detailed exploration in such manner as may be prescribed by the Central Government.