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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(9) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

(9)The proceedings and decisions of the forum along with time-frame for compliance shall be recorded and communicated to the complainant and licensee for compliance.