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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(m) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(m)"sanctioned intake" means and implies the total number of seats notified by the competent authority for admitting students in each technical course of study in a private technical educational institution;