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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(a) in Indian Medicine Central Council (Post-graduate Siddha Education) Regulations, 2016

(a)Essential qualification -
(i)Post-graduate degree in Siddha medicine included in the Schedules to the Act, of the concerned speciality in the existing post-graduate courses and for upcoming new postgraduate courses as mentioned in column (2) of the Table, the post-graduate degree in Siddha medicine included in the Schedules to the Act, of the related speciality as mentioned in column (3) of the table, shall be considered, until the availability of eligible teachers from the concerned speciality:-