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[Section 5]
[Entire Act]
Union of India - Subsection
Section 5(1) in The Indian Post Office Rules, 1933
| Sl. No. | Name | Weight Slab | Name of the country | Rate (In Rupees) |
| (1) | (2) | (3) | (4) | (5) |
| 1. | Letters | Up to first 20 grams.For every additional 20 grams or part thereof up to 2000grams. | For all countriesFor all countries | 20.0010.00 |
| 2. | Small packets | Up to first 100 grams.For every additional 100 grams or part thereof up to 2000grams. | For all countriesFor all countries | 60.0045.00 |
| 3. | Printed papers | Up to first 20 grams.For every additional 20 grams or part thereof up to 2000grams. | For all countriesFor all countries | 15.0010.00 |
| 4. | Blind literature packets | For all the countries | Exempted from Postage | |
| 5. | Post card (Single) | (i) Pakistan, Bangladesh, Nepal andBhutan.(ii) Asian Pacific Postal Unioncountries except Pakistan, Bangladesh, Nepal and Bhutan.(iii) Universal Postal Union countries other than thosereferred to in entry (i) and (ii) | 4.006.007.00 |