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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Indian Post Office Rules, 1933

(1)Therates of postage mentioned in the Table shall be chargeable on the postal articles to be sent by surface where the postage is pre paid, namely:-Table
Sl. No. Name Weight Slab Name of the country Rate (In Rupees)
(1) (2) (3) (4) (5)
1. Letters Up to first 20 grams.For every additional 20 grams or part thereof up to 2000grams. For all countriesFor all countries 20.0010.00
2. Small packets Up to first 100 grams.For every additional 100 grams or part thereof up to 2000grams. For all countriesFor all countries 60.0045.00
3. Printed papers Up to first 20 grams.For every additional 20 grams or part thereof up to 2000grams. For all countriesFor all countries 15.0010.00
4. Blind literature packets   For all the countries Exempted from Postage
5. Post card (Single)   (i) Pakistan, Bangladesh, Nepal andBhutan.(ii) Asian Pacific Postal Unioncountries except Pakistan, Bangladesh, Nepal and Bhutan.(iii) Universal Postal Union countries other than thosereferred to in entry (i) and (ii) 4.006.007.00