Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 671 in Civil Court Rules of the High Court of Judicature at Patna 671. There shall be appended to the monthly statement of Deposit Receipt a plus and minus memorandum in Form no. (A)-11.Examination by District-Judge
