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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2)(g) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(g)to make proposals to the Boards of Management for the institution of all kinds of fellowships, scholarships, studentship, medals and prises and make regulations for their award;